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Madhya Pradesh HC Rejects Plea Challenging Bar On Women Performing Abhishek Of Jain Tirthankar Idol - (04 Nov 2019)

CIVIL

MP High Court has rejected the plea challenging the ban on women devotees who are Digambar Jain to perform Abhishek in respect of idol of the God Bawangajaji, a jain Tirthankar.

Tags : MP HIGH COURT   GOD BAWANGAJAJI  

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