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Delhi HC Orders Judicial Probe into Tis Hazari Court Scuffle - (04 Nov 2019)

CIVIL

Delhi High Court has ordered judicial enquiry into the violence that took place at Tis Hazari complex and appointed retired high court judge SP Garg to conduct the enquiry which has to be completed within six weeks.

Tags : DELHI HIGH COURT   TIS HAZARI COMPLEX   SP GARG  

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