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SEBI Tightens Asset Quality Disclosure Norms for All Listed Banks - (01 Nov 2019)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has tightened the asset quality disclosure norms for banks and directed all listed lenders to make disclosures pertaining to divergences and provisioning within a day of receipt of the Reserve Bank of India’s final risk assessment report.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   SEBI  

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