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CBDT Extends Due Date for Filing of IT Returns/Tax Audit Reports in Union Territories of J&K, Ladakh - (01 Nov 2019)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has extended due date for filing of Income Tax Returns / Tax Audit Reports to 30th November, 2019 in respect of UT of Jammu and Kashmir and UT of Ladakh.

Tags : CENTRAL BOARD OF DIRECT TAXES   CBDT    

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