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Delhi HC Directs Constitution of Board to Decide on Chidambaram Admission in Sterilised Private Ward - (01 Nov 2019)

CIVIL

While considering P. Chidambaram's plea for interim bail in INX Media case on medical grounds, Delhi High Court has directed the constitution of Board to decide admission of Chidambaram in the sterilised private ward of AIIMS.

Tags : P. CHIDAMBARAM   INX MEDIA CASE   DELHI HIGH COURT  

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