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AP High Court Vacates Stay on Genco’s Pre-closure Order - (01 Nov 2019)

CONTRACT

Andhra Pradesh High Court has vacated the stay imposed by it on the order given by APGenco for termination of the Polavaram hydel power plant contract which was awarded to Navayuga Engineering Company Limited.

Tags : ANDHRA PRADESH HIGH COURT   APGENCO   NAVAYUGA ENGINEERING COMPANY LIMITED  

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