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PWD Scam Case: Tripura High Court rejects Bail Plea of CPI(M) Leader - (01 Nov 2019)

CRIMINAL

Tripura High Court has rejected the bail application of former Minister and CPI(M) leader Badal Choudhury, indicted in the alleged Rs. 640 crore Public Works Department (PWD) scam of 2008.

Tags : TRIPURA HIGH COURT   BADAL CHOUDHURY   PWD SCAM CASE  

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