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NGT Irks over Hindustan Coca-Cola Beverages (HCCB) Plant’s Functioning - (23 Dec 2015)

National Green Tribunal (NGT) has said "facts in a pollution report" it had ordered on HCCB's plant at Mussoorie Gulawati Road industrial area in Ghaziabad were "alarming". It also said the Uttar Pradesh Pollution Control Board (UPPCB) should take note of the matter in the interest of environment.

Tags : NATIONAL GREEN TRIBUNAL   HINDUSTAN COCA-COLA BEVERAGES  

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