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Karnataka HC Directs Safety Survey of All Government Hostels - (31 Oct 2019)

CIVIL

Karnataka High Court has directed the State government to carry out a survey of all hostels run by the government, particularly hostels for children from backward classes, to assess their safety in view of the electrocution of five boys in hostel at Bannikatti in Koppal District on August 18.

Tags : KARNATAKA HIGH COURT  

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