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Rajasthan HC Quashes Cattle Smuggling Case Against Pehlu Khan & Ors. - (31 Oct 2019)

CRIMINAL

Rajasthan High Court has quashed a chargesheet filed against Haryana dairy farmer Pehlu Khan, who was allegedly smuggling the cattle. The relief covered Khan’s two sons and the owner of the pick-up truck in which they were transporting the cattle.

Tags : RAJASTHAN HIGH COURT   CATTLE SMUGGLING  

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