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MCA Extends Due Date of Filing Annual Return and Financial Statement - (31 Oct 2019)

COMPANY

Ministry of Corporate Affairs (MCA) has extended the due date of filing of Forms MGT-7 (Annual Return) and AOC-4 (Financial Statement) under the Companies Act,2013. The MCA also relaxed additional fees of non-filing of MGT-7 and AOC-4.

Tags : MINISTRY OF CORPORATE AFFAIRS   COMPANIES ACT  2013   EXTENSION OF DATE  

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