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Cabinet approves proposal for Agreement on Science and Technology Cooperation between India and the United States of America- (Press Information Bureau) (23 Oct 2019)

MANU/PIBU/1506/2019

Civil

The Union Cabinet chaired by Prime Minister Narendra Modi has approved the proposal for Agreement on Science and Technology Cooperation between India and the United States of America.

Benefits:

Agreement will open a new chapter in bilateral relations as both sides will leverage complementary strengths spurred by a significant convergence of mutual interests in science and technology. The Agreement would provide an opportunity to promote 'high quality' and 'high impact' research and innovation partnerships as well as broadening and expanding relationships between the extensive scientific and technological communities.

Tags : AGREEMENT   APPROVAL   SCIENCE AND TECHNOLOGY  

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