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NCLAT Sets Aside Plea to Initiate Insolvency Proceedings Against Intex Technologies - (30 Oct 2019)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has dismissed a plea to initiate insolvency proceedings against smartphone and mobile accessories maker Intex Technologies India Ltd. by one of its creditors.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   INTEX TECHNOLOGIES INDIA LTD.  

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