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Supreme Court Raps MP HC for Sentencing Only 4-day Jail for Axe Attack - (30 Oct 2019)

CRIMINAL

Supreme Court has rapped Madhya Pradesh High Court while setting aside its judgment that had handed the meager sentence of four days to four men who had caused grievous injuries to four others with axes and sticks.

Tags : SUPREME COURT   MADHYA PRADESH HIGH COURT  

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