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Telangana High Court Seeks Detail Report on TSRTC Employees Strike - (30 Oct 2019)

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Telangana High Court, by describing the report presented by the State government on the ongoing strike by Telangana State Road Transport Corporation (TSRTC) employees as vague, has instructed it to come up with a detailed one.

Tags : TELANGANA HIGH COURT   TELANGANA STATE ROAD TRANSPORT CORPORATION  

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