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Islamabad High Court Grants Bail to Nawaz Sharif on Medical Grounds for 8 Weeks - (30 Oct 2019)

CRIMINAL

Islamabad High Court has granted bail to former Prime Minister of Pakistan Nawaz Sharif for eight weeks in the Al-Azizia case on medical grounds.

Tags : ISLAMABAD HIGH COURT   NAWAZ SHARIF   AL-AZIZIA CASE  

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