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Delhi Court Extends Ratul Puri's Judicial Custody in AgustaWestland Case - (25 Oct 2019)

CRIMINAL

Delhi Court has extended Ratul Puri's judicial custody until November 2 in a money laundering case related to the AgustaWestland chopper scam. He was arrested by the Enforcement Directorate on September 4. The Court extended his judicial custody after ED moved an application seeking an extension.

Tags : DELHI COURT   RATUL PURI  

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