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Supreme Court Seeks Centre's Response on Entry of Muslim Women into Mosques - (25 Oct 2019)

CIVIL

Supreme Court has sought response of the Centre on a Public Interest Litigation seeking entry of Muslim women in all mosques of the country. The Court issued notice to the Union Ministry of Law and Justice and Minority Affairs on the plea seeking entry of women in mosques.

Tags : SUPREME COURT   MUSLIM WOMEN  

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