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Delhi High Court Issues Notice to NDMC on Wrongful Eviction of Street Vendors - (25 Oct 2019)

CIVIL

Delhi High Court has issued notice to the New Delhi Municipal Corporation and the SHO Connaught Place Police Station in a public interest litigation challenging the public notice which led to the eviction of various street vendors from the Jama Masjid area.

Tags : DELHI HIGH COURT   EVICTION  

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