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INX Media Case: Delhi Court Sends Chidambaram to ED Custody Till October 30 - (25 Oct 2019)

CRIMINAL

Delhi Court has sent former finance minister P Chidambaram to custodial interrogation by the Enforcement Directorate till October 30 in the INX Media money laundering case. The Court allowed the ED to quiz Chidambaram and said that he be taken to AIIMS immediately in case of any medical complication.

Tags : INX MEDIA   CHIDAMBARAM  

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