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Top Court Awards Life Term to Sharda Jain for Killing Fellow Congress Party Councillor - (25 Oct 2019)

CRIMINAL

Top Court has awarded life sentence to Sharda Jain, a former Congress Municipal Corporation of Delhi councillor, and a co-accused for conspiring to abduct and kill her fellow party councillor Atma Ram Gupta over 17 years ago. Jain, the then councillor from Keshavpuram municipal ward in northwest Delhi, was accused of hatching a conspiracy to murder Gupta, a senior councillor from Trinagar, as she did not like his intimacy with another party corporator.

Tags : TOP COURT   SHARDA JAIN  

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