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SEBI Levies Rs 62 Lakh Fine on Seven Entities for Violating Takeover Norms - (25 Oct 2019)

CAPITAL MARKET

Securities and Exchange Board of India has levied a total penalty of Rs 62 lakh on seven entities for failing to make public announcement with regard to acquisition of Parichay Investments Ltd shares. The entities have violated Substantial Acquisition of Shares and Takeovers norms.

Tags : SEBI   TAKEOVER  

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