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Kerala High Court Pulls Up Trial Court for Not Posting Total 4U Financial Fraud Case Promptly - (23 Dec 2015)

Kerala High Court has observed that there was mistake on part of the trial court in not posting Total 4U financial fraud case promptly and directed Thiruvananthapuram Additional Chief Judicial Magistrate to commence trial in case at least by February 1, 2016 and complete it within six months.

Tags : KERALA HIGH COURT   TOTAL 4U FINANCIAL FRAUD CASE  

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