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INX Media Case: Delhi High Court Seeks Probe Agency's Response on P Chidambaram Bail Plea - (24 Oct 2019)

CRIMINAL

Delhi High Court has sought the reply of the Enforcement Directorate on a bail plea of senior Congress leader and former Union Finance Minister P Chidambaram in the INX media money-laundering case. The Court issued a notice to the Enforcement Directorate on the bail application and asked the agency to file its reply within a week.

Tags : DELHI HIGH COURT   INX MEDIA CASE  

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