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McDonald’s Case: NCLAT Directs Vikram Bakshi to Deposit Rs 5 Cr for Permission to Travel Abroad - (24 Oct 2019)

COMPANY

National Company Law Appellate Tribunal has directed Vikram Bakshi, the estranged partner of McDonald’s, to deposit Rs 5 crore as security deposit for permission to travel abroad. The Court asked Bakshi and his wife Madhurima Bakshi to deposit Rs 5 crore each for permission to travel overseas.

Tags : NCLAT   MCDONALDS  

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