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Delhi High Court Grants Bail to Karnataka Congress Leader DK Shivakumar in Money Laundering Case - (23 Oct 2019)

CRIMINAL

Delhi High Court has granted bail to Senior Karnataka Congress leader DK Shivakumar on a bail bond of Rs 25 lakh in connection with a money laundering case. His bail plea was rejected by the lower court earlier. Shivakumar was arrested by the Enforcement Directorate on September 3.

Tags : DELHI HIGH COURT   SHIVAKUMAR  

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