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Apex Court Explains Tests to be Applied while Sentencing in Criminal Case - (23 Oct 2019)

CRIMINAL

Apex Court has observed that the crime test, criminal test and comparative proportionality test have to be applied while sentencing an Accused in a criminal case. The Court further noted that the aspect of sentencing should not be taken for granted as this part of Criminal Justice System has determinative impact on the society.

Tags : APEX COURT   SENTENCING  

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