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Bombay HC Orders BMC to Pay Rajawadi Hospital Patient Rs20 Lakh Compensation - (23 Dec 2015)

Bombay High Court has directed Brihanmumbai Municipal Corporation (BMC) to pay compensation of Rs.20 lakh to a Ghatkopar resident, who lost his right hand fingers because of medical negligence by doctors of Rajawadi Hospital.

Tags : BOMBAY HIGH COURT   BRIHANMUMBAI MUNICIPAL CORPORATION  

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