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SEBI Issues Framework for Listing of Commercial Paper - (23 Oct 2019)

CAPITAL MARKET

Securities and Exchange Board of India has come out with a framework for listing of commercial papers on stock exchanges in order to broaden investor participation in such securities. To enable listing of commercial papers and to ensure investor protection, SEBI noted that it is important that issuers, who intend to list such securities, make appropriate disclosures at the time of listing and on a continuous basis.

Tags : SEBI   COMMERCIAL PAPER  

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