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Apex Court to CoA: Bow Out Once BCCI Office-Bearers Take Charge - (23 Oct 2019)

CIVIL

Apex Court has directed the Vinod Rai-led Committee of Administrators to bow out as soon as the newly-elected Board of Cricket Control of India office-bearers took charge. The Court passed a slew of directions, mainly to immunise the CoA and its past decisions while administering the Board from future legal hassles.

Tags : APEX COURT   BCCI  

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