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Karnataka High Court Directs HAL Staff to Call Off Strike - (23 Oct 2019)

LABOUR AND INDUSTRIAL

Karnataka High Court has directed workers of the state-run Hindustan Aeronautics Ltd to call off their indefinite strike, which entered the ninth day. The High Court has passed an interim order restraining the HAL Association, its office-bearers and workforce from continuing their ongoing strike, including go-slow, work-to-rule or any form of agitation or disrupting daily activities and its offices in Bengaluru.

Tags : KARNATAKA HIGH COURT   STRIKE  

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