SC: CBDT Circulars do not Bind Courts in Income Tax Matters  ||  SC: Gujarat Saw Several Hooch Tragedies despite Prohibition on Liquor  ||  SC: Interest Continues if Award-Holder Cannot Freely Withdraw Conditional Deposit  ||  SC Urges Law Commission to Examine Law Governing Deposits Made in Courts  ||  SC: Civil Court Cannot Grant Interim Relief While Leave Application Against Public Trust is Pending  ||  Calcutta HC Upholds ITC Injunction, Says ‘Gold’ Has Acquired Secondary Meaning  ||  MP High Court Denies Compensation as Pregnancy Pre-Dated Sterilization Surgery  ||  Delhi HC: MACT Must Assess Claimant’s Need Before Denying Release of FDR Compensation  ||  Delhi HC Orders Interpol Red Corner Notice Against Man Facing Contempt Over Remarks Against Judges  ||  Gujarat HC Allows Seven-Day Parole to Convict in Bilkis Bano Case    

Telangana High Court Declines to Put Stay on Tender to Hire Buses - (23 Oct 2019)

COMMERCIAL

Telangana High Court has refused to stay the implementation of a tender notification issued by Telangana State Road Transport Corporation to hire 1,035 more private buses for the corporation. The Court was dealing with the petition filed by TSRTC challenging the said tender.

Tags : TELANGANA HIGH COURT   TENDER  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved