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INX Media Case: Supreme Court Grants Bail to Former Finance Minister P Chidambaram - (22 Oct 2019)

CRIMINAL

Supreme Court has granted bail to former finance minister P Chidambaram in the INX Media corruption case filed by the Central Bureau of Investigation. The former finance minister had filed a plea challenging the Delhi High Court verdict denying him bail in the case. However the leader continues to be in custody of Enforcement Directorate and cannot walk free immediately.

Tags : INX MEDIA CASE   SUPREME COURT  

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