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Supreme Court Directs Centre to Submit Report on Social Media Misuse - (22 Oct 2019)

MEDIA AND COMMUNICATION

Supreme Court has transferred to itself all cases related to the linkage of social media profiles with Aadhaar pending in different high courts and also asked the Centre to submit its report in January to check social media misuse. The Court while allowing the transfer petition of Facebook, asked the Registry to place all connected matters before the Chief Justice of India for listing before an appropriate bench in last week of January 2020.

Tags : SUPREME COURT   SOCIAL MEDIA  

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