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Bombay High Court Gives Clearance for Arbitration Centre and Girls Hostel at ILS Law College, Pune - (22 Oct 2019)

CIVIL

Bombay High Court has cleared the way for the functioning of a new Girls Hostel and an Arbitration Centre at the Indian Law Society Law College (ILS Law College) by directing the Pune Municipal Corporation to grant these buildings Occupation Certificates within two weeks.

Tags : BOMBAY HIGH COURT   GIRLS HOSTEL  

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