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Kerala High Court to Government: Make All Roads Motorable Before 31st January 2020 - (22 Oct 2019)

CIVIL

Kerala High Court has directed the Government and Local Self Government Institutions to repair and maintain all roads to make them motoroble ‘immediately’ not later than 31st January, 2020. The Court observed that no amount of excuses or reasons of any kind can justify even the loss of one life or injury solely because of bad roads.

Tags : KERALA HIGH COURT   ROADS  

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