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Bombay HC Raps State Govt. over Bad Services of MSRTC - (23 Dec 2015)

Bombay HC has rapped State Government over allowing illegal private transport operators to take away passengers from outside Maharashtra State Road Transport Corporation (MSRTC) depots, causing the corporation a daily loss of Rs20 crore. The court also told MSRTC to provide better services.

Tags : BOMBAY HC   MSRTC  

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