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TRAI releases Consultation Paper on "Reserve Price for auction of FM Radio channels"- (Telecom Regulatory Authority of India) (16 Oct 2019)

MANU/TRAI/0108/2019

Media and Communication

The Telecom Regulatory Authority of India (TRAI) has today released a Consultation Paper on "Reserve Price for auction of FM Radio channels". The Ministry of Information and Broadcasting (MIB) sent a reference dated 22nd August 2019, seeking recommendations of TRAI on reserve prices for 283 cities (260 new + 23 existing), under FM Phase-III Policy.

Accordingly, this Consultation Paper has been prepared to seek the comments/views of the stakeholders on the issues related to estimation of the reserve prices for auction of FM Radio channels. As part of the consultative process, the Consultation Paper has been uploaded on the TRAI website. Written comments on the consultation paper are invited from the stakeholders by 6th November 2019.

Tags : CONSULTATION PAPER   RESERVE PRICE   AUCTION   FM RADIO CHANNELS  

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