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Supreme Court Directs Delhi Govt to Pay Rs 1,000 Crore for Western and Eastern Expressways - (21 Oct 2019)

CIVIL

Supreme Court has asked the Delhi Government to pay Rs 1,000 crore as an interim measure to the National Highway Authority as its share towards the cost incurred for constructing the 270-km Western and Eastern peripheral expressways. The Court also told the Union Cabinet Secretary to look into the Delhi Government’s grievance over the final amount the State is required to pay for the project.

Tags : SUPREME COURT   EXPRESSWAYS  

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