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Bombay High Court Rejects Tarun Tejpal's Plea to Postpone Rape Case Trial - (21 Oct 2019)

CRIMINAL

Bombay High Court has rejected a petition by Tehelka magazine founder Tarun Tejpal seeking postponement of trial, scheduled from October 21 to 23, in a sexual assault case lodged against him by a former woman colleague.

Tags : BOMBAY HIGH COURT   TARUN TEJPAL  

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