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Supreme Court Orders Transfer of Assam NRC Coordinator Prateek Hajela to MP on Deputation - (18 Oct 2019)

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Supreme Court has ordered the transfer of Assam National Register of Citizens Coordinator Prateek Hajela to Madhya Pradesh on deputation. However, the bench did not specify the reason why NRC Coordinator Hajela was transferred to Madhya Pradesh.

Tags : SUPREME COURT   NRC  

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