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SC Declines to Entertain Plea by PMC Bank Account Holders for Lifting Cash Withdrawal Restrictions - (18 Oct 2019)

BANKING

Supreme Court has declined to entertain plea by Punjab & Maharashtra Co-operative Bank account holders seeking directions to Reserve Bank of India against putting a restriction on withdrawal of money. The Court told the Petitioners that they may approach the concerned High Court for relief.

Tags : SC   PMC BANK  

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