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Delhi High Court Sets Aside Stay Order Over Mahua Moitra's Defamation Complaint - (18 Oct 2019)

CIVIL

Delhi High Court has set aside an order staying proceedings in a defamation complaint filed by Trinamool Congress MP Mahua Moitra against Zee News and its editor-in-chief Sudhir Chaudhary in connection with a show on her June 25 speech in Parliament. The Court set aside the September 25 decision of the Sessions Court which had put on hold the defamation proceedings against the channel going on before a magisterial court.

Tags : DELHI HIGH COURT   MAHUA MOITRA  

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