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Telangana High Court Directs Police to Submit Counter-Affidavit in Case of TVV, TPF Leader's Arrest - (18 Oct 2019)

CRIMINAL

Telangana High Court has directed the police to file a detailed counter affidavit in the petition filed by the wives of the two detenues while expressing doubts over the recent arrest of Telangana Praja Front leader Nalamasa Krishna and Telangana Vidyarthi Vedika leader Bandari Maddileti that they were not made as per provisions of Section 41-B of Code of Criminal Procedure, 1973.

Tags : TELANGANA HIGH COURT   TVV   TPF  

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