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Delhi High Court: Seize Pressure Horns, Try Owners - (18 Oct 2019)

CIVIL

Delhi High Court has ordered the police to "forfeit" illegal pressure horns and prosecute owners of such vehicles. The Court also asked the cops to continue taking action against vehicles, including two-wheelers which are using pressure horns and silencers.

Tags : DELHI HIGH COURT   PRESSURE HORNS  

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