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Supreme Court Permits Delhi Govt to Notify Higher Minimum Wages for Workers - (18 Oct 2019)

LABOUR AND INDUSTRIAL

Supreme Court has upheld the Delhi Government''s March 2017 notification that announced a 37 per cent hike in minimum wages for workers. The Delhi High Court had last year stayed the Government notification after several employers in the State argued that the burden of minimum wages and its upward revision would badly affect them.

Tags : SUPREME COURT   MINIMUM WAGES  

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