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INX Media Case: Special Court Sends P Chidambaram to ED Custody Till Oct 24 - (18 Oct 2019)

CRIMINAL

Special Court has sent former finance minister P Chidambaram for custodial interrogation by the Enforcement Directorate till October 24 in the INX Media money laundering case "to facilitate proper investigation in the case to reach a logical end". Further the Court has allowed the ED to quiz Chidambaram for seven days.

Tags : INX MEDIA   CHIDAMBARAM  

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