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Delhi High Court Cancels Suspension of BEL Whistleblowers - (17 Oct 2019)

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Delhi High Court has quashed the suspension order of three of its senior officers, who have exposed the alleged irregularities in a multi-crore confidential project for the Indian Air Force thereby causing embarrassment to the defence public sector undertaking, Bharat Electronics Limited.

Tags : DELHI HIGH COURT   WHISTLEBLOWERS  

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