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SEBI Levies Two-Year Ban on Individual for Fraudulent Trading - (17 Oct 2019)

CAPITAL MARKET

Securities and Exchange Board of India has barred an individual for two years from the capital markets for indulging in fraudulent trade practices, which created false and misleading appearance of trading in the shares of Dhenu Buildcon Infra.

Tags : SEBI   FRAUDULENT TRADING  

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