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Delhi High Court Seeks Mukthar Ansari's Reply in BJP Leader Murder Case - (16 Oct 2019)

CRIMINAL

Delhi High Court has sought the reply of MLA and gangster-turned-politician Mukhtar Ansari and six others, who were acquitted in the 2005 murder case of BJP leader Krishnanand Rai, on a plea filed by the wife of the victim. The Court admitted the appeal of Alka Rai and issued a notice to the persons acquitted in the case.

Tags : DELHI HIGH COURT   MUKHTAR ANSARI  

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